C.PRAVEEN KUMAR,N. BALAYOGI

123 recorded High Court judgment(s) · 2008–2018

Courts

Telangana High Court	122
Andhra Pradesh High Court	1

T. MALLIKARJUNA, CHITTOOR DIST., AND 3 OTRS. v. THE STATE OF A.P.,REP.BY DIST.COLLECTOR, CHITTOOR, AND 6 OTRS. — Telangana High Court (2018-10-05)
KOKA DINDIKESWARA RAO R/O VIJAYAWADA, KRISHNA DIST v. SUNIT KHARA AND 2 OTHERS — Telangana High Court (2018-05-02)
THE NEW INDIA ASSURANCE CO. LTD., MALGAV v. KOKA DINDIKESWARA RAO AND 2 OTHERS — Telangana High Court (2018-05-02)
KONURU , PAYROLLU BUCHI REDDY , MAHABUBNAGAR DIST AND ANOTHER v. R. CHINNA KISTAIAH, R.R.DIST AND FOUR OTHERS — Telangana High Court (2018-04-30)
N SRILAKSHMI v. NAGAVARUPA NAGARAJ — Telangana High Court (2018-04-30)
M.S. PRADEEP CHANDRA v. SMT. HIMA BINDU — Telangana High Court (2018-04-30)
MIRIYALA SURYVA V M PRASAD, GUNTUR DIST v. MIRIYALA GEETHA SRAVANI, GUNTUR DIST — Telangana High Court (2018-04-30)
UNITED INDIA INSURANCE CO LTD v. NIDHI KHAJURIA AND 3 ORS — Telangana High Court (2018-04-13)
NIDHI KHAJURIA AND 2 OTHERS v. B. SHYAMALA AND ANOTHER — Telangana High Court (2018-04-13)
MAJJIGA RAMCHANDER , RAMESH v. THE STATE OF A.P. REP., BY ITS PP — Telangana High Court (2018-04-13)