C.PRAVEEN KUMAR,M.SATYANARAYANA MURTHY
481 recorded High Court judgment(s) · 2019–2022
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| Andhra Pradesh High Court | 481 |
Disposal nature
| DISMISSED | 148 |
| ALLOWED NO COSTS | 124 |
| DISPOSED OF NO COSTS | 100 |
| CLOSED NO COSTS | 82 |
| DISMISSED AS INFRUCTUOUS | 10 |
| PARTLY ALLOWED NO COSTS | 6 |
| WITHDRAWN | 5 |
| DISMISSED NO COSTS | 3 |
Recent judgments
- M/s. Ruchi Soya Industries Ltd. v. B N N V V S VIJAY Kumar (former), — Andhra Pradesh High Court (2022-04-29)
- M/s Ruchi Soya Industries Ltd. v. Sh. B.N.N.V.V.S. Vijay Kumar — Andhra Pradesh High Court (2022-04-29)
- Y V MURALI KRISHNA v. A SAMUEL — Andhra Pradesh High Court (2022-04-29)
- VAKATI RAVINDRA REDDY v. E. OBULESU — Andhra Pradesh High Court (2022-04-22)
- kaligotla China Pydayya, v. PC Sunil Kumar, — Andhra Pradesh High Court (2022-04-22)
- K L N KUMAR REDDY v. A SHAMULE — Andhra Pradesh High Court (2022-04-01)
- M.Paidi Naidu v. Sri Pappala Venugopal Rao — Andhra Pradesh High Court (2022-04-01)
- GANDHAM RAMBABU v. K RAMAGOPAL — Andhra Pradesh High Court (2021-11-26)
- PIKKI RAM BABU v. ANITHA , tHE SPECIAL DEPUTY COLLECTOR — Andhra Pradesh High Court (2021-11-26)
- INDUKURI VENKATA RAMA RAJU v. K S JAWAHAR REDDY — Andhra Pradesh High Court (2021-11-26)
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