LexC.PRAVEEN KUMAR,M.GANGA RAO
58 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 58 |
Disposal nature
| DISPOSED OF NO COSTS | 20 |
| DISMISSED | 10 |
| WITHDRAWN | 9 |
| ALLOWED NO COSTS | 9 |
| CLOSED NO COSTS | 5 |
| PARTLY ALLOWED NO COSTS | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| COMPROMISE | 1 |
Recent judgments
- M/s.SHC-PLR(JV) v. Shri. M. Venugopal Reddy — Andhra Pradesh High Court (2021-10-29)
- M/s.Taj Agencies, v. The Regional Manager, — Andhra Pradesh High Court (2021-05-03)
- M/s Vijaya Lakshmi Poultry, v. THE CANARA BANK — Andhra Pradesh High Court (2021-05-03)
- M/s. Satya Exports Unit-II Plot No. 20 AND 21, v. THE COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2020-12-04)
- M/s. Satya Exports Unit-II Plot No. 20 and 21, v. THE COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2020-12-04)
- SATYA EXPORTS UNIT v. THE COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2020-12-04)
- Jampani Krishna Babu v. Canara Bank, — Andhra Pradesh High Court (2020-12-04)
- M SUDAHAKAR REDDY FERTILIZERS v. THE UNION OF INDIA AND 2 OTHERS — Andhra Pradesh High Court (2020-11-25)
- Devi Sea Foods Limited, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2020-11-25)
- P Yusuf Khan Ski Jaffar Khan v. THE STATE OF AP — Andhra Pradesh High Court (2020-11-25)