C.PRAVEEN KUMAR,LALITHA KANNEGANTI
20 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 20 |
Disposal nature
| DISPOSED OF NO COSTS | 4 |
| WITHDRAWN | 4 |
| CLOSED NO COSTS | 4 |
| ALLOWED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED | 2 |
| ALLOWED REMAND NO COSTS | 1 |
Recent judgments
- Rain CII Carbon (Vizag) Ltd., v. Union of India, — Andhra Pradesh High Court (2021-05-20)
- YALLA BHASKARA VENKATA TAMMAYYA NAIDU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2021-05-17)
- LAKSHMI DEVI v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-08-13)
- M/s. Sri Sai Rama Tractors, v. State Bank of India, — Andhra Pradesh High Court (2020-08-13)
- M/s.Sri G K Exim, v. The Deputy Commissioner, — Andhra Pradesh High Court (2020-08-13)
- Daphne Gertrude Briggs, v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2020-08-13)
- M/s. RVS Networks (India) Pvt. Ltd,. v. Bank of Baroda, — Andhra Pradesh High Court (2020-08-13)
- Rizwana W/o Shaik Babjan, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-08-13)
- M/s Happy Industries, v. Union Bank of India — Andhra Pradesh High Court (2020-08-07)
- GOEL PLYWOOD CENTRE v. State of Andhra Pradesh — Andhra Pradesh High Court (2020-08-07)
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