LexC.PRAVEEN KUMAR,KONGARA VIJAYA LAKSHMI
66 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 51 |
| Andhra Pradesh High Court | 15 |
Disposal nature
| DISMISSED | 25 |
| PARTLY ALLOWED NO COSTS | 15 |
| ALLOWED NO COSTS | 13 |
| DISPOSED OF NO COSTS | 7 |
| CLOSED NO COSTS | 4 |
| ORDERED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- K RAMALINGAIAH v. P. Arjuna Rao, IAS, — Andhra Pradesh High Court (2021-10-26)
- BALI KRUSHNA RAO v. B RAJASHEKAR — Andhra Pradesh High Court (2021-08-13)
- Senithangappa Srinivasa Rao v. Vemulapalli Roja Kishore — Andhra Pradesh High Court (2020-10-07)
- M/s. PMJ Gems and Jewellers Private Limited, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-10-07)
- PMJ Gems and Jewellers Private Limited v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-10-07)
- Nalluri Nagesh Babu, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-09-02)
- Smt Mukkamala Vijaya Lakshmi v. The Lok Adalath Held at Vijayawada — Andhra Pradesh High Court (2019-11-29)
- Sri Sugali Vaditya Gopal Naik v. The State of A .P . — Andhra Pradesh High Court (2019-11-22)
- T.SATHISH REDDY, TIRUPATI RURAL (M)., v. STATE OF AP., REP. PP., — Andhra Pradesh High Court (2019-11-08)
- Dr. N.V. Sundarachary, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2019-11-02)