C.PRAVEEN KUMAR,K MANMADHA RAO

120 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• Karanam Ramana, v. Sri Gopala Krishna Dwivedi, — Andhra Pradesh High Court (2022-06-24)
• TAMANAMPUDI VIJAYA BHAVANI v. TAMANAMPUDI VIJAYA KUMAR REDDY — Andhra Pradesh High Court (2022-04-30)
• TAMANAMPUDI VIJAYA BHAVANI v. TAMANAMPUDI VIJAYA KUMAR REDDY — Andhra Pradesh High Court (2022-04-30)
• K. Rama Subba Reddy v. The Govt of AP, Rep. by its — Andhra Pradesh High Court (2022-04-13)
• CHINTAKUNTA MUNISWAMY NAIDU v. CHINTAKUNTA CHINNAMMA — Andhra Pradesh High Court (2022-03-09)
• M BHARATHI v. K SUBBAMMA — Andhra Pradesh High Court (2022-03-09)
• THE MANDAL EDUCATIONAL OFFICER, V.KOTA MANDAL, CHITTOOR DIST v. L.HARI PRASAD, TIRUPATHI,CHITTOOR DISTRICT AND 3 OTHERS — Andhra Pradesh High Court (2022-03-09)
• SHAIK KHASIM 9A2), NELLORE RURAL(M) AND ANR., v. STATE OF AP., REP PP., — Andhra Pradesh High Court (2022-03-04)
• BANDARU VENKATESH, v. THE STATE OF AP REP BY ITS PP HYD., — Andhra Pradesh High Court (2022-03-04)
• KOVUR SUNEEL, NELLORE DIST. v. P.P., HYD — Andhra Pradesh High Court (2022-03-04)