LexC.PRAVEEN KUMAR,G.ROHINI
571 recorded High Court judgment(s) · 2007–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 571 |
Disposal nature
| DISPOSED OF NO COSTS | 281 |
| DISMISSED NO COSTS | 136 |
| DISMISSED | 35 |
| WITHDRAWN | 34 |
| ALLOWED NO COSTS | 24 |
| CLOSED NO COSTS | 24 |
| PARTLY ALLOWED NO COSTS | 22 |
| DISMISSED AS INFRUCTUOUS | 10 |
Recent judgments
- Dr. A. GOPAL MENON, v. Prof. Rajasekhar, I/ c. — Telangana High Court (2014-04-07)
- Pilla Venkata Ramana Murthy v. Sri Rajwswari Tiwari, IAS — Telangana High Court (2014-02-28)
- Dr.T.K.Srinivasulu v. Sri Syed Ali Murthuja Rizvi, I.A.S., — Telangana High Court (2014-02-28)
- P.Venkatappaiah v. Sri. Sridhar, — Telangana High Court (2013-12-11)
- J. Shantha Kumari v. V. Srinivasan — Telangana High Court (2013-06-14)
- M.Ch.Subba Rao, E.No.106759, v. Sri. S. Nageswara Rao, — Telangana High Court (2013-06-14)
- Dr. A. GOPAL MENON, v. Mr. C.M. Mohan Kumar, — Telangana High Court (2013-06-10)
- M/s. Alpine Panels Private Limited, v. Commercial Tax Officer, — Telangana High Court (2013-06-06)
- P.Abhimanya Raju v. Sri James Kalavala — Telangana High Court (2013-06-06)
- Ahmed Khan v. O/o The Accountant General (AANDE) — Telangana High Court (2013-06-06)