LexC.PRAVEEN KUMAR
18,836 recorded High Court judgment(s) · 2002–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 17332 |
| Andhra Pradesh High Court | 1504 |
Disposal nature
| DISPOSED OF NO COSTS | 6807 |
| ALLOWED NO COSTS | 3832 |
| DISMISSED | 3030 |
| WITHDRAWN | 2229 |
| DISMISSED AS INFRUCTUOUS | 811 |
| CLOSED NO COSTS | 574 |
| DISMISSED NO COSTS | 534 |
| PARTLY ALLOWED NO COSTS | 429 |
Recent judgments
- Yalla Vijayalaxmi v. The Junior Civil Judge cum Panchayat Raj Election Tribunal — Andhra Pradesh High Court (2023-02-24)
- K. CHENCHU RAMAIAH, NELLORE DIST v. EXECUTIVE ENGINEER, PANCHAYAT RAJ, NELLORE DIST AND 2 OTHERS — Andhra Pradesh High Court (2023-02-24)
- PONNATI VENKAMMA v. K.V..N. CHAKRADHAR — Andhra Pradesh High Court (2023-02-10)
- Kudupudi Nagalakshmi, v. The Government of Andhra Pradesh, Represented by its — Andhra Pradesh High Court (2023-01-20)
- GOTTUMUKKALA SATYANARAYANA RAJU, W.G. DIST v. DIST COLLECTOR, W.G. DIST AND 6 OTHERS — Andhra Pradesh High Court (2023-01-20)
- M.VENKATA SUBBA REDDY,YSR KADAPA DISTRICT v. THE GOVT OF AP., PANCHAYAT RAJ DEPT.,AND 4 OTHERS — Andhra Pradesh High Court (2023-01-20)
- Moka Markandeyulu S/o Paramesham v. The State of Andhra Pradesh — Andhra Pradesh High Court (2023-01-06)
- Ommi Chinna Rao v. Ommi Nirmala Kumari — Andhra Pradesh High Court (2023-01-06)
- Smt. Shaik Kharnurunnisa Begum, v. Sri. Naga Raja Rao, — Andhra Pradesh High Court (2023-01-06)
- S.Gopala Reddy, v. G. Bala Subramanyam, — Andhra Pradesh High Court (2023-01-06)