LexC.PRAVEEN KUMAR,D RAMESH
72 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 72 |
Disposal nature
| DISPOSED OF NO COSTS | 28 |
| DISMISSED | 17 |
| WITHDRAWN | 9 |
| ALLOWED NO COSTS | 9 |
| DISMISSED AS INFRUCTUOUS | 3 |
| CLOSED NO COSTS | 3 |
| ALLOWED REMAND NO COSTS | 2 |
| DISPOSED OF AS NOT PRESSED | 1 |
Recent judgments
- M. Tirumala Reddy v. Smt R.S. Ganga Bhavani, — Andhra Pradesh High Court (2022-07-29)
- Sri.Y.Parandhamiah v. V.Usha Rani I.A.S., — Andhra Pradesh High Court (2022-07-29)
- D. Mahaboob Khan, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-04-16)
- A RAWOOF KHAN (DIED) v. Noushad Basha, — Andhra Pradesh High Court (2020-12-31)
- Abdul Rawoof Khan, v. L. Noushad Basha — Andhra Pradesh High Court (2020-12-31)
- LAGADAPATI PRIYANKA CHOWDARY v. THE STATE OF AP — Andhra Pradesh High Court (2020-12-14)
- P. Jaya Dev v. State of Andhra Pradesh, — Andhra Pradesh High Court (2020-12-14)
- SHAIK GAIBU VALLI v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-12-14)
- Pasupuleti Koteswara Rao, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-12-14)
- Pasupuleti Koteswara Rao v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-12-14)