LexC.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY
180 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 180 |
Disposal nature
| DISPOSED OF NO COSTS | 53 |
| WITHDRAWN | 51 |
| ALLOWED NO COSTS | 27 |
| DISMISSED | 27 |
| CLOSED NO COSTS | 10 |
| REJECTED | 4 |
| REMANDED | 2 |
| PARTLY ALLOWED NO COSTS | 2 |
Recent judgments
- M REDDY SATYANARAYANA v. NIRAB KUMAR PRASAD — Andhra Pradesh High Court (2022-12-09)
- P.Parasuramulu v. Shri J.Shyamala Rao, IAS — Andhra Pradesh High Court (2022-08-05)
- T.Nageswara Rao v. Shri J.Shyamala Rao, IAS — Andhra Pradesh High Court (2022-08-05)
- H V R KISHORE BABU v. V V SHANKARLAL — Andhra Pradesh High Court (2022-07-22)
- B Bala subramanyam v. The Government of Andhra Pradesh, — Andhra Pradesh High Court (2022-03-11)
- K. Tirumalaprasada Reddy, v. Pravin Kumar — Andhra Pradesh High Court (2022-03-11)
- K.V.Subba Narasaiah, v. Aditya Nath Das — Andhra Pradesh High Court (2021-10-23)
- SK SALAM v. Sri. Anil Kumar Singhal, — Andhra Pradesh High Court (2021-08-13)
- T HARISH v. Sri Gopala Krishna Dwivedi — Andhra Pradesh High Court (2021-08-13)
- S M ISMAIL v. Y MADHUSUDHANA REDDY — Andhra Pradesh High Court (2021-08-13)