C.PRAVEEN KUMAR,B KRISHNA MOHAN

299 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• Kommula V.G.K.V. Prasad, v. Sri. P. Sitarama Anjaneyulu I.P.S. — Andhra Pradesh High Court (2022-11-25)
• SARPANCH v. SMT.DHANALAKSHMI — Andhra Pradesh High Court (2022-05-06)
• Sri Mallikarjuna Industries v. Vishwanatham Pedda Kondaiah — Andhra Pradesh High Court (2022-02-22)
• Erigela Srinivasa Reddy v. Vishwanatham Pedda Kondaiah — Andhra Pradesh High Court (2022-02-22)
• RASHTRIYAISPAT NIGAM LIMITED v. BALAJI COKE INDUSTRY PRIVATE LIMITED — Andhra Pradesh High Court (2022-01-06)
• M R G REDDY v. N KESAVA REDDY — Andhra Pradesh High Court (2022-01-06)
• N.DURGA VARA PRASAD AT DURGA, KRISHNA AND ANR., v. THE STATE OF AP., REP PP., — Andhra Pradesh High Court (2021-12-09)
• Blue Nile Developers Private Limited v. Movva Chandra Sekhar — Andhra Pradesh High Court (2021-12-09)
• KOTANA AKKUNAIDU, VIZIANAGARAM DIST. v. P.P., HYD — Andhra Pradesh High Court (2021-11-12)
• MAMIDI SATYAVATHI AT BUJJI, ANAKAPALLE MANDAL AND ANO v. INSPECTOR OF POLICE, ANAKAPALLE P.S. — Andhra Pradesh High Court (2021-11-12)