C.PRAVEEN KUMAR,A V RAVINDRA BABU

161 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/s. Varshan Enterprises, v. Office of the GST Council, — Andhra Pradesh High Court (2022-12-09)
• M/s. Chowdary Brothers, v. The Joint Commissioner (CT) — Andhra Pradesh High Court (2022-12-09)
• PRABHU CHAITANYA ENTERPRISE4S v. COMMERCIAL TAX OFFICER — Andhra Pradesh High Court (2022-11-25)
• M/s. B.A.M.S.M. Constructions, a Partnership Firm v. The Deputy Assistant Commissioner (ST), — Andhra Pradesh High Court (2022-11-25)
• M/s. MADHAVA HI-TECH COLD STORAGE (P) LIMITED, v. The Assistant Commercial Tax Officer (Registrations), — Andhra Pradesh High Court (2022-10-20)
• M/s.Esveeaar Distilleries Private Limited, v. Assistant Commissioner (State Tax), — Andhra Pradesh High Court (2022-10-20)
• The State of Andhra Pradesh v. The GA and K Abyudaya — Andhra Pradesh High Court (2022-10-20)
• M/s.CNC and Company, v. The Commercial Tax Officer, — Andhra Pradesh High Court (2022-10-20)
• M/s. Triveni Homes, v. THE DEPUTY COMMERCIAL TAX OFFICER-I — Andhra Pradesh High Court (2022-10-20)
• M/s. Sai Infra, v. Commercial Tax Officer, — Andhra Pradesh High Court (2022-10-20)