LexC.PRATHEEP KUMAR
359 recorded High Court judgment(s) · 2020–2025
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| Kerala High Court | 359 |
Disposal nature
| ALLOWED | 191 |
| DISPOSED OF | 66 |
| DISMISSED | 36 |
| DISMISSED AS NOT PRESSED | 19 |
| ALLOWED IN PART | 16 |
| CLOSED | 7 |
| DISMISSED AS WITHDRAWN | 6 |
| REMANDED | 6 |
Recent judgments
- BENNY THOMAS v. ELIZABETH BENNY — Kerala High Court (2025-10-17)
- JOY ANTONY v. PRINCY — Kerala High Court (2025-09-18)
- K.V.XAVIER v. PETER AUGUSTINE — Kerala High Court (2025-09-16)
- ABOOBACKAR v. ANILKUMAR — Kerala High Court (2025-04-10)
- ICICI LOMBARD v. ANNAMMA RAJU — Kerala High Court (2025-04-10)
- ANGEL ROSE v. BHUVANACHANDRAN — Kerala High Court (2025-04-09)
- UNITED INDIA INSURANCE CO.LTD v. ANGEL ROSE — Kerala High Court (2025-04-09)
- BHUVANACHANDRAN v. ANGEL ROSE — Kerala High Court (2025-04-09)
- NIDHEESH M.S. v. V.MAJEED [DIED] — Kerala High Court (2025-04-08)
- THE ORIENTAL INSURANCE CO.LTD. v. C.HAMZA — Kerala High Court (2025-04-08)