C. NAGAPPAN, M. JEYAPAUL
20 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| DISMISSED | 11 |
| ALLOWED | 7 |
| DELAY CONDONED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- MADHAN @ SENTHIL KUMAR v. INSPECTOR OF POLICE — Madras High Court (2009-10-15)
- SEKAR v. STATE REP BY — Madras High Court (2009-10-14)
- KARTHICK v. STATE REP BY — Madras High Court (2009-10-13)
- MURALI v. INSPECTOR OF POLICE — Madras High Court (2009-10-12)
- LAL @ LAWRANCE v. STATE REP BY — Madras High Court (2009-10-09)
- THANGARAJ v. THE INSPECTOR OF POLICE — Madras High Court (2009-10-07)
- SALEEM v. STATE REP BY — Madras High Court (2009-10-07)
- ABI @ ABIMANNAN PRAGASH v. THE STATION HOUSE OFFICER — Madras High Court (2009-09-17)
- ARUMUGAM v. THE STATE OF TAMILNADU — Madras High Court (2009-09-16)
- VASANTH KUMAR @ VASANTH v. THE INSPECTOR OF POLICE — Madras High Court (2009-09-16)
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