C.NAGAPPAN (CJ),. I.MAHANTY

27 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• A.CHANDRA KALA v. TAHASILDAR,CUTTACK — Orissa High Court (2013-09-04)
• PANDAV SAMAL and ORS. v. STATE and ORS. — Orissa High Court (2013-08-20)
• JITENDRA ROUT and ORS. v. STATE and ORS. — Orissa High Court (2013-08-20)
• SUB-DIV.OFFICER ELE v. OM PRAKASH PATTNAIK — Orissa High Court (2013-08-19)
• MANORANJAN MOHANTY v. DIR.CONSOLIDATION — Orissa High Court (2013-08-19)
• M/S.ADITYA STEEL IND v. COMNR.SALES TAX and AN — Orissa High Court (2013-08-16)
• M/S.ADITYA STEEL IND v. COMNR.SALES TAX andAN — Orissa High Court (2013-08-16)
• M/S.ADITYA STEEL IND v. COMNR.SALES TAX and AN — Orissa High Court (2013-08-16)
• M/S.OLYMPIC OIL INDU v. PARADEEP PORT TRUST — Orissa High Court (2013-08-12)
• STATE v. ODISHA PVT.ENGINEERI — Orissa High Court (2013-07-31)