C. NAGAPPAN
63 recorded High Court judgment(s) · 2002–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 63 |
Disposal nature
| (unspecified) | 23 |
| ALLOWED | 7 |
| DISMISSED WITHOUT COSTS | 6 |
| DISMISSED | 5 |
| ORDERED | 5 |
| ALLOWED WITHOUT COSTS | 2 |
| ORDERED ACCORDINGLY | 2 |
| DISMISSED WITH COST | 2 |
Recent judgments
- A/5573/2012 of OFFICIAL TRUSTEE OF TAMIL NADU Vs — Madras High Court (2012-12-21)
- A/568/2012 of OFFICIAL TRUSTEE OF TAMIL NADU Vs — Madras High Court (2012-02-10)
- A/3133/2010 of OFFICIAL TRUSTEE OF TAMIL NADU Vs — Madras High Court (2010-06-18)
- MRS.ANURADHA v. MRS C.R.AMURTHA OLD NO.26, — Madras High Court (2009-12-01)
- S.SHANMUGHSUNDARAM v. INDIAN OVERSEAS BANK,ERODE — Madras High Court (2009-11-04)
- M/S.PARAKH ROADLINES(BOMBAY) v. M/S.NATIONAL POLYPLAST(INDIA) — Madras High Court (2009-10-30)
- PICHAKARA PILLAI v. PACHAYAPILLAI — Madras High Court (2009-10-28)
- THE SHIPPING CORPORATION OF v. BHARATH EARTH MOVERS LTD., — Madras High Court (2009-10-24)
- 1. MURALI v. STATE — Madras High Court (2008-11-11)
- CRL A/499/1999 of Vs — Madras High Court (2008-11-05)
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