LexC.N.RAMACHANDRAN NAIR
4,794 recorded High Court judgment(s) · 2006–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 4794 |
Disposal nature
| DISPOSED OF | 3349 |
| DISMISSED | 699 |
| CLOSED | 384 |
| ALLOWED | 245 |
| DISMISSED AS INFRUCTUOUS | 49 |
| PARTLY ALLOWED | 40 |
| DISMISSED AS WITHDRAWN | 13 |
| DISMISSED AS NOT PRESSED | 4 |
Recent judgments
- BAIJU.K v. THE GOVT.OF INDIA — Kerala High Court (2013-10-03)
- V.PRABHAKARAN v. THE TRANSPORT COMMISSIONER, KERALA — Kerala High Court (2012-09-28)
- ZIYAD ALI v. THE COMMISSIONER OF POLICE COCHIN CITY & — Kerala High Court (2012-09-25)
- BAISIL ATTIPPETY @ BASIL A.G v. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT — Kerala High Court (2012-09-25)
- P.K.THAMPI RAJ v. THE STATE BANK OF TRAVANCORE — Kerala High Court (2012-09-25)
- EMINENT CAREER DEVELOPMENT LINK INSTITUTIONS PRIVATE LIMITED v. UNION OF INDIA — Kerala High Court (2012-09-25)
- CARMEL ENGLISH MEDIUM SCHOOL v. STATE OF KERALA — Kerala High Court (2012-09-14)
- P.A.THOMAS v. THE KERALA KHADI AND VILLAGE — Kerala High Court (2012-09-14)
- SUBAIDA v. THE POST MASTER GENERAL — Kerala High Court (2012-09-14)
- P.M.ANICE @ ALICE v. MOHANLAL — Kerala High Court (2012-09-14)