C.M. POONACHA

1,625 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

1625

DISPOSED	840
DISMISSED	573
ALLOWED	115
Dismissal for Non Compliance of Office Objections	40
Dismissed for Non-Prosecution	22
ALLOWED AND REMANDED	14
DROPPED	9
REJECTED	6

DIRECTOR GENERAL OF CIVIL AVAIATION v. D A PALANIVELU — Karnataka High Court (2026-06-01)
ALABAMA DESIGN CONSULTANTS LLP v. MS PAYAL SANDHU KHURANA — Karnataka High Court (2026-06-01)
DIRECTOR GENERAL OF CIVIAL AVIATION v. M/S AGNI AERO SPORTS — Karnataka High Court (2026-06-01)
DIRECTOR GENERAL OF CIVIL AVIATION v. D A PALANIVELU — Karnataka High Court (2026-06-01)
M/S AUTOMOTIVE AXLES EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD v. SRI K S SRIDHAR — Karnataka High Court (2026-06-01)
SHREE SHESHADRI STEELS AND METALICS PRIVATE LTD v. STATE OF KARNATAKA — Karnataka High Court (2026-06-01)
D A PALANIVELU v. SRI PAVITRAKAR — Karnataka High Court (2026-06-01)
M/S ODOOR BIO PRODUCTS v. STATE OF KARNATAKA — Karnataka High Court (2026-04-30)
MANJUNATH N v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-30)
SMT. LATHA. K v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2026-04-30)