C.M. POONACHA

5,210 recorded High Court judgment(s) · 2013–2026

Courts

Karnataka High Court

5210

DISMISSED	2037
Dismissal for Non Compliance of Office Objections	837
Dismissed for Non-Prosecution	762
ALLOWED	586
Partly Allowed	514
DISPOSED	373
ALLOWED AND REMANDED	41
REJECTED	30

SRI TAHEER PASHA v. SRI TANVEER PASHA — Karnataka High Court (2026-05-21)
M/S. MALNAD ASSOCIATES v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
SRI RENUKA v. STATE OF KARNATAKA — Karnataka High Court (2026-05-21)
M/S. COSMIC HOME INTERIORS v. THE KARNATAKA STATE CRICKET ASSOCIATION — Karnataka High Court (2026-05-21)
MR. MOHAMMED IQBAL v. UNION OF INDIA — Karnataka High Court (2026-05-21)
M/S. S.V.K. TRADERS v. ASSISTANT COMMISSIONER OF — Karnataka High Court (2026-05-21)
SYED MANZOOR HUSSAIN v. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED — Karnataka High Court (2026-05-21)
SMT RITU v. SRI C ANJANAPPA REDDY — Karnataka High Court (2026-05-21)
PALACE GARDEN v. SRI PRASAD KAMATH — Karnataka High Court (2026-05-21)
SMT SHREELAKSHMI N ALIAS LAYANAYA v. THE PRINCIPAL SECRETARY — Karnataka High Court (2026-05-21)