C M JOSHI,H.B.PRABHAKARA SASTRY

43 recorded High Court judgment(s) · 2023–2023

Courts

Karnataka High Court

DISMISSED	17
Partly Allowed	9
Dismissed for Non-Prosecution	8
ALLOWED	3
DISPOSED	3
ALLOWED AND REMANDED	2
Abated	1

STATE OF KARNATAKA v. SHARUKHKAN MOULANAIK PATIL — Karnataka High Court (2023-07-04)
SOMALINGAPPA YALIVAL S/O NINGAPPA v. STATE OF KARNATAKA — Karnataka High Court (2023-06-12)
STATE OF KARNATAKA v. BASAVARAJ S/O SHIVAPPA YALIWAL — Karnataka High Court (2023-06-12)
STATE OF KARNATAKA v. SRI.MALLIKARJUN SHIVANAIK NAIKAR — Karnataka High Court (2023-06-06)
ARAVIND S/O. BANGAREPPA NETREKAR v. RAGHU @ RAGHAVENDRA SHANKAR DEVADIGA — Karnataka High Court (2023-03-28)
STATE OF KARNATAKA v. RAGHU @ RAGHAVENDRA — Karnataka High Court (2023-03-28)
PANDURANG NARAYAN HARIKANTRA v. THE STATE OF KARNATAKA — Karnataka High Court (2023-02-24)
STATE OF KARNATAKA v. NAYEEM S/O ZAFFAR — Karnataka High Court (2023-02-22)
FAKIRAPPA S/O. MAYAPPA JATTENNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2023-02-22)
SANTHOSH S/O DINAKAR ACHARI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-02-21)