C M JOSHI

454 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• HARSHA TEJASWINI C v. SRI KUMARA — Karnataka High Court (2026-01-23)
• SRI. K.R LAKSHMIKANTH, v. DR. MANJUNATH.V — Karnataka High Court (2026-01-23)
• SRI NAGARAJA M, v. SRI ARAVIND SRIVATSAVA, I.A.S., — Karnataka High Court (2026-01-23)
• ANI TECHNOLOGIES PRIVATE LIMITED v. STATE OF KARNATAKA — Karnataka High Court (2026-01-23)
• M/S KRISHNAPPA RAVIKUMAR CONTRACTOR v. SRI JAGADEESHA G IAS (IAS) — Karnataka High Court (2026-01-23)
• SRI Y K SUBBE GOWDA v. DR MANJUNATH V — Karnataka High Court (2026-01-23)
• HANAMANT RAO YELGURD RAO DESAI v. MULLAI MUHILAN M.P , IAS — Karnataka High Court (2026-01-23)
• SRI PRADEEP N v. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED — Karnataka High Court (2026-01-23)
• SRI. R. MURTHY v. SMT FARIDA M NAYAK — Karnataka High Court (2026-01-23)
• CAPT. SANTOSH KUMAR C v. DR. SHALINI RAJNEESH, IAS — Karnataka High Court (2026-01-23)