C.L. SONI

1,524 recorded High Court judgment(s) · 2012–2019

Courts

Gujarat High Court

1524

35-ANY OTHER MODE @ ADM.STAGE	420
28-REJECTED @ ADM.STAGE	208
38-RULE ABSOLUTE/ALLOWED @ FH	204
27-WITHDRAWN @ ADM.STAGE	161
39-RULE DISCHARGED/DISMISSED @ FH	158
46-ANY OTHER MODE @ FH	124
44-PARTLY ALLOWED @ FH	78
26-DISMISSED @ ADM.STAGE	66

BHUPENDRA BHAGWATPRASAD PATEL- SINCE DECEASED THROUGH HEIRS v. AHMEDABAD MILL MAZDOOR UNION — Gujarat High Court (2019-03-12)
BHUPENDRA BHAGWATPRASAD PATEL v. . — Gujarat High Court (2019-03-12)
BHAVNAGAR MUNICIPAL CORPORATION v. VANRAJSINH MAHIPATSINH GOHIL — Gujarat High Court (2019-03-06)
SHAYONA ORGANIZERS PVT. LTD. THRU ITS DIRECTOR AND AUTHORISED SIGNATORY YOGESH GHNSHYAMBHAI PATEL v. OFFICIAL LIQUIDATOR, MINISTRY OF CORPORATE AFFAIRS — Gujarat High Court (2019-03-01)
OFFICIAL LIQUIDATOR OF VIVEKANAND MILL-IN LIQUIDATION v. N/A. — Gujarat High Court (2019-02-28)
VATVA INDUSTRIES MAZDOOR SABHATHRO.GENERAL SECRETARY v. OFFICIAL LIQUIDATOR OF SHREE AMBICA MILLS LTD — Gujarat High Court (2019-02-28)
OFFICIAL LIQUIDATOR OF M/S NAVRANG SYNTHFAB PVT. LTD. v. N/A. — Gujarat High Court (2019-02-28)
TEXTILE LABOUR ASSOCIATION v. OFFICIAL LIQUIDATOR SHREE AMBIKA MILLS (IN LIQUIDATION) — Gujarat High Court (2019-02-28)
IDBI BANK LTD v. OFFICIAL LIQUIDATOR OF AMBICA MILLS LTD (IN LIQUIDATION) — Gujarat High Court (2019-02-28)
TEXTILE LABOUR ASSOCIATION v. OFFICIAL LIQUIDATOR OF AMBIKA MILLS LTD — Gujarat High Court (2019-02-28)