C.L. PANGARKAR

1,808 recorded High Court judgment(s) · 1999–2010

Courts

Bombay High Court

1808

Admitted/Allwd/Granted/Rule Absolute	482
Dismissed/Rule Discharged	379
Dispossed Off/Dismiss for Default	287
Disposed Off	180
Allowed	93
Withdrawn	71
ALLOWED	54
Dismissed	51

THE STATE OF MAH. THR. THE DY. SUPDT. OF POLICE SAONER v. PRASHANT WAMANRAO DHANDOLE AND ANR — Bombay High Court (2010-06-25)
THE STATE OF MAH. THR. THE DY. SUPDT. OF POLICE SAONER v. SHOBHARANI RAJENDRA NALODE — Bombay High Court (2010-06-25)
THE STATE OF MAH. THR. THE DY. SUPDT. OF POLICE SAONER v. RAJENDRA ANANTRAMJI KUHITE — Bombay High Court (2010-06-25)
THE STATE OF MAH. THR. DY. SUPDT. OF POLICE, SAONER v. DEORAO RAMCHANDRA ZADE — Bombay High Court (2010-06-25)
THE STATE OF MAH. THR. THE DY. SUPDT. OF POLICE SAONER v. SANJAY GAJANAN SATPUTE — Bombay High Court (2010-06-25)
THE STATE OF MAH. THR. THE DY. SUPDT. OF POLICE, SAONER v. KISHOR PANNALAL GURARIKAR AND ANR — Bombay High Court (2010-06-25)
THE STATE OF MAH. THR. THE DY. SUPDT. OF POLICE SAONER v. SATISH PANDURANG TAJNE — Bombay High Court (2010-06-25)
THE STATE OF MAH. THR. THE DY. SUPDT. OF POLICE SAONER v. ARUN SHANKARRAO BHAGWAT AND ANR — Bombay High Court (2010-06-25)
SHRIKANT S/O MAHADEO SURYAWANSHI v. STATE OF MAH. THR. P.S.O. RAMTEK — Bombay High Court (2010-06-24)
PRADIP S/O KANIRAM JADHAV v. THE STATE OF MAH. THR. P.S.O., P.S. YAVATMAL (CITY) — Bombay High Court (2010-06-24)