LexC.KUMARAPPAN
114 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 114 |
Disposal nature
| DISPOSED OF | 96 |
| WITHDRAWN DISMISSED | 7 |
| DISMISSED | 6 |
| ALLOWED | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| ORDERED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M/s.Galaxy Polymers v. The Authorised Officer — Madras High Court (2023-09-01)
- Pavithra. S v. State Bank of India — Madras High Court (2023-09-01)
- Madurai Solai Azhgupuram Weavers Cooperative v. Deputy Registrar — Madras High Court (2023-09-01)
- Rajalakshmi J v. The Authorized Officer — Madras High Court (2023-09-01)
- Mathayee v. The Chairman/Principal District and Sessions Judge — Madras High Court (2023-09-01)
- Manickam.A v. The Chief Judicial Magistrate — Madras High Court (2023-09-01)
- R.Manibharathi v. State of Tamil Nadu represented by — Madras High Court (2023-09-01)
- Thangavel.S v. Sundaram Home Finance Limited — Madras High Court (2023-09-01)
- SBI Global Factors Limited v. The District Collector — Madras High Court (2023-09-01)
- Ambigapathy v. The District Collector — Madras High Court (2023-09-01)