C.KUMARAPPAN

678 recorded High Court judgment(s) · 2023–2026

Courts

Madras High Court

678

DISMISSED	283
ALLOWED	139
DISMISSED AS INFRUCTUOUS	90
DISPOSED OF	42
WITHDRAWN DISMISSED	34
DISMISSED FOR DEFAULT	31
CLOSED	15
DISMISSED FOR NON-PROSECUTION	13

Seela v. Bhavani — Madras High Court (2026-05-06)
G.GOBINATH v. THE DIRECTOR OF AGRICULTURE — Madras High Court (2025-11-21)
C.Kumar v. The Managing Director(Administration) — Madras High Court (2025-11-21)
Janci Rani v. The Secretary to the Govt., — Madras High Court (2025-11-21)
R.SUKUMAR, v. THE CHAIRMAN CUM MANAGING — Madras High Court (2025-11-21)
P. DHASARATHAN v. THE DIRECTOR OF FIRE AND RESCUE SERVICE — Madras High Court (2025-11-21)
N.CHIDAMBARAM v. THE AGRICULTURAL PRODUCTION — Madras High Court (2025-11-18)
R.Palanivel v. The State of Tamilnadu — Madras High Court (2025-11-14)
K.Natarajan v. The State of Tamil Nadu — Madras High Court (2025-11-14)
V.SUBASH SANKAR, v. THE GOVERNMENT OF INDIA, — Madras High Court (2025-11-14)