C.KUMARAPPAN

6,035 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• Sarath S v. State Rep By The Inspector Of Police — Madras High Court (2026-06-05)
• Sameem Banu v. The Inspector of Police — Madras High Court (2026-06-05)
• Varshini v. The State rep by The Inspector of Police — Madras High Court (2026-06-05)
• Arul Murugan v. The state rep by The Inspector of Police — Madras High Court (2026-06-05)
• Harish v. The State rep by, The Inspector of Police — Madras High Court (2026-06-05)
• V.Raja v. State Rep. by The Inspector of Police — Madras High Court (2026-06-05)
• Eeba @ Dhilip v. The State rep by — Madras High Court (2026-06-05)
• Edwin Elaiya Raja v. V.Raja — Madras High Court (2026-06-05)
• Mani v. The State of Tamilnadu Rep by — Madras High Court (2026-06-05)
• Narayanasamy v. State rep by The Sub Inspector of police — Madras High Court (2026-06-05)