C.K.THAKKER, . S.D.PANDIT

93 recorded High Court judgment(s) · 1982–1997

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	42
38-RULE ABSOLUTE/ALLOWED @ FH	29
40-WITHDRAWN @ FH	8
39-RULE DISCHARGED/DISMISSED @ FH	7
35-ANY OTHER MODE @ ADM.STAGE	4
27-WITHDRAWN @ ADM.STAGE	2
31-NOTICE DISCHARGED @ ADM.STAGE	1

STATE OF GUJARAT v. VISHNUBHAI BHOLIDAS PATEL — Gujarat High Court (1997-09-17)
HEIRS OF DECEASED PATEL NAGARBHAI ZAVERBHAI v. VAGHARI NANJI HARKHUBHAI — Gujarat High Court (1997-09-17)
WIPRO LIMITED v. BHAVNAGAR ELECTRICITY CO LTD — Gujarat High Court (1997-09-17)
G S R T C v. MAGANBHAI G PATEL — Gujarat High Court (1997-09-16)
PADMASINH RAMSINH BODANA v. DISTRICT EDUCATION OFFICER — Gujarat High Court (1997-09-15)
KIRANKUMAR R BAXI v. UCO BANK — Gujarat High Court (1997-09-11)
DHIRAJLAL MADHAVLAL BHARATI v. MUNICIPAL COMMISSIONER — Gujarat High Court (1997-09-11)
STATE OF GUJARAT v. SHARDAGURI VASANTRAI SHETH — Gujarat High Court (1997-09-10)
PRAMODKUMAR D PATHAK v. STATE OF GUJARAT — Gujarat High Court (1997-09-10)
STATE OF GUJARAT v. BALUBHAI A DUDHAT — Gujarat High Court (1997-09-10)