C.K.THAKKER, . R.P.DHOLAKIA

39 recorded High Court judgment(s) · 1997–1998

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	17
39-RULE DISCHARGED/DISMISSED @ FH	14
26-DISMISSED @ ADM.STAGE	3
27-WITHDRAWN @ ADM.STAGE	2
46-ANY OTHER MODE @ FH	1
40-WITHDRAWN @ FH	1
42-RULE DISCHARGED @ FH	1

GOEL SCIENTIFIC WORKS LIMITED v. COMMISSIONER OF CENTRAL EXCISECUSTOMS — Gujarat High Court (1998-01-29)
TECHNICAL STAFF ASSOCIATION v. STATE OF GUJARAT — Gujarat High Court (1998-01-29)
SHIVABHAI PANCHABHAI v. STATE OF GUJARAT — Gujarat High Court (1998-01-28)
GAURAV GOEL v. GUJARAT UNIVERSITY — Gujarat High Court (1998-01-28)
PARMAR CHAMPAKSINH MULJIBAWA v. STATE OF GUJARAT — Gujarat High Court (1998-01-28)
UNION OF INDIA v. RD RAJYAGURU — Gujarat High Court (1998-01-28)
PROFESSAR K S SHASTRI v. DR Y SHRIVASTAVA — Gujarat High Court (1998-01-28)
PATEL FILTERS LIMITED v. UNION OF INDIA — Gujarat High Court (1998-01-27)
ADVANCE PAINTS PVT. LTD v. UNION OF INDIA — Gujarat High Court (1998-01-27)
SHETH ENTERPRISES PVT LTD v. UNION OF INDIA — Gujarat High Court (1998-01-23)