C.K.THAKKER, . R.M.DOSHIT

34 recorded High Court judgment(s) · 1997–1997

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	17
26-DISMISSED @ ADM.STAGE	13
39-RULE DISCHARGED/DISMISSED @ FH	1
40-WITHDRAWN @ FH	1
35-ANY OTHER MODE @ ADM.STAGE	1
27-WITHDRAWN @ ADM.STAGE	1

MANIBHAI BABABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1997-10-24)
GUJARAT MINERAL DEVELOPMENT CORPORATION LTD v. BB SINHA — Gujarat High Court (1997-10-24)
SANDEEP PRATAP SINGH v. RAJASHREE JAGDISHANDRA SHAH — Gujarat High Court (1997-10-23)
BILESHWAR KAND UDYOG KHEDUT SAHAKARI MANDLI LTD. v. ANILKUMAR R MEHTA — Gujarat High Court (1997-10-23)
DIVISONAL CONTROLLER v. SHIVAJI ANDAJI BHIL,DECEASED THROUGH HEIRS L/R. — Gujarat High Court (1997-10-23)
RAMESH SHAMJIBHAI v. PARITOSH A PATEL — Gujarat High Court (1997-10-22)
DAHYABHAI KHIMJI SHAH THROUGH CONSTITUTED ATTORNEY v. STATE OF GUJARAT — Gujarat High Court (1997-10-22)
DEODAR TALUKA PANCHAYAT v. BHIKHALAL AMRITLAL SHAH — Gujarat High Court (1997-10-22)
WELLCOME FOUNDATION LIMITED, v. RELIANCE FORMULATIONS PVT.LTD. — Gujarat High Court (1997-10-22)
BANAS CO OPERATIVE HOUSING SOCIETY LTD v. ZEBUNNISHA G NIZAMI — Gujarat High Court (1997-10-21)