LexC.K.THAKKER, . MOHIT S. SHAH
26 recorded High Court judgment(s) · 1996–1997
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 26 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 25 |
| 26-DISMISSED @ ADM.STAGE | 1 |
Recent judgments
- GANPAT D PARMAR v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- SONJIBHAI P VASAVA v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- N R DAMOR v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- LOK ADHIKAR SANGH v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- REDAVIA TETIA VASAVA v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- GOVIND NAVJI VASAVA v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- LOK ADHIKAR SANGH v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- LOK ADHIKAR SANGH v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- KATHUDIABHAI B VASAVA v. STATE OF GUJARAT — Gujarat High Court (1997-09-04)
- TAKHATSINGH KHATUBHAI v. CHIEF CONSERVATOR OF FOREST — Gujarat High Court (1997-09-04)