LexC.K.THAKKER, . M.C.PATEL
103 recorded High Court judgment(s) · 1998–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 103 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 47 |
| 46-ANY OTHER MODE @ FH | 23 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 19 |
| 35-ANY OTHER MODE @ ADM.STAGE | 5 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 28-REJECTED @ ADM.STAGE | 3 |
| 27-WITHDRAWN @ ADM.STAGE | 2 |
| 43-DISMISSED FOR DEFAULT @ FH | 1 |
Recent judgments
- BAVISHI BRIQUTTING INDUSTRIES v. UNION OF INDIA — Gujarat High Court (1999-03-17)
- BODAKDEV GRAM PANCHAYAT THROUGH AUTHORISED SIGNATORY v. STATE OF GUJARAT — Gujarat High Court (1999-03-10)
- HIMMATBHAI JESINBHAI PARMAR v. UNION OF INDIA — Gujarat High Court (1999-03-09)
- GUJARAT UNIVERSITY v. NIKUNJ MOHANLAL JETHVA — Gujarat High Court (1999-03-06)
- RAJKOT AGRICULTURAL PRODUCE MARKET COMMITTEE v. STATE OF GUJARAT — Gujarat High Court (1999-03-05)
- BHADRESH FAKIRCHAND SHAH v. KISHOREBHAI BHAGUBHAI — Gujarat High Court (1999-03-04)
- DILIPBHAI RASIKLAL SHAH v. AMC — Gujarat High Court (1999-03-04)
- GUJARAT AGRICULUTRAL UNIVERSITY v. BHIKHABHAI HIRABHAI PATEL AND GUARDIAN & BEST FRIEND OF — Gujarat High Court (1999-03-03)
- STATE OF GUJARAT v. JESHINGBHAI RAISINGBHAI — Gujarat High Court (1999-03-03)
- ATUL VISUBHAI PATEL v. BHOGILAL SOMABHAI PATEL — Gujarat High Court (1999-02-23)