C.K.THAKKER, . K.M.MEHTA

31 recorded High Court judgment(s) · 1999–2000

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	14
35-ANY OTHER MODE @ ADM.STAGE	8
42-RULE DISCHARGED @ FH	4
39-RULE DISCHARGED/DISMISSED @ FH	2
26-DISMISSED @ ADM.STAGE	1
44-PARTLY ALLOWED @ FH	1
46-ANY OTHER MODE @ FH	1

TELEPHONE SUBSCRIBERS' ASSOCIATION v. UNION OF INDIA — Gujarat High Court (2000-02-17)
LATE CHATURBHUJ MULJI,THRO'HISHEIRS v. HEIRS AND LEGAL REP.OF DECD. PREMJI HARIRAM — Gujarat High Court (2000-02-17)
JITENDRA NAGJIBHAI TAILOR v. LUPIN LABORATORIES LTD. — Gujarat High Court (2000-01-31)
VIRENDRASINH SANKARSINH RATHOD v. STATE OF GUJARAT — Gujarat High Court (1999-12-20)
MINGALPUR GROUP SEVA SAHKARI MANDALI LTD. v. SANJAYBHAI BHAVSAR RETURNING OFFICER — Gujarat High Court (1999-12-09)
CHANDLODIA SEVA SAHKARI MANDALI LTD. v. STATE OF GUJARAT — Gujarat High Court (1999-12-09)
CHANDLODIA SEVA SAHKARI MANDALI LTD. v. SANJAYBHAI BHAVSAR RETURNING OFFICER — Gujarat High Court (1999-12-09)
SHAH SEVANTILAL DALSUKHRAM v. PATEL MITHABHAI TRIBHOVANDAS — Gujarat High Court (1999-11-05)
ANIL P UDANI v. PRAVINCHANDRA HIMMATLAL OZA — Gujarat High Court (1999-11-04)
KANTILAL JAICHAND VAKHARIA v. STATE OF GUJARAT — Gujarat High Court (1999-11-03)