C.K.THAKKER, . D.P.BUCH

26 recorded High Court judgment(s) · 1999–2000

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	12
35-ANY OTHER MODE @ ADM.STAGE	4
26-DISMISSED @ ADM.STAGE	4
42-RULE DISCHARGED @ FH	2
40-WITHDRAWN @ FH	2
39-RULE DISCHARGED/DISMISSED @ FH	1
46-ANY OTHER MODE @ FH	1

JAYANTIBHAI MAGANBHAI PARMAR v. HUSSAIN MIYA MIRSABMIYA — Gujarat High Court (2000-02-29)
BHAILALBHAI MATHURBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2000-02-29)
VIRA VEJA SONDARVA v. DY CONSERVATOR OF FOREST — Gujarat High Court (2000-02-24)
ANUNAY FABRICS PVT. LTD. v. UNION OF INDIA — Gujarat High Court (1999-12-29)
NILESH TODI v. GUJARAT SECONDARY EDUCATION BOARD — Gujarat High Court (1999-12-29)
RAHULKUMAR GUNWANTRAI JANI v. STATE OF GUJARAT — Gujarat High Court (1999-12-29)
IDRISBHAI IBRAHIMVALI PATEL v. DISTRICT EDUCATION OFFICER — Gujarat High Court (1999-12-27)
MF SAIYED v. STATE OF GUJARAT — Gujarat High Court (1999-12-27)
P K PATEL v. A R KSHATRIYA — Gujarat High Court (1999-12-27)
DILIPBHAI KANUBHAI PATEL v. ONGC LTD. — Gujarat High Court (1999-12-27)