LexC.K.THAKKER, . C.K.BUCH
43 recorded High Court judgment(s) · 1999–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 43 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 29 |
| 35-ANY OTHER MODE @ ADM.STAGE | 7 |
| 26-DISMISSED @ ADM.STAGE | 4 |
| 46-ANY OTHER MODE @ FH | 1 |
| 42-RULE DISCHARGED @ FH | 1 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 1 |
Recent judgments
- YUNUS AHMED PATEL v. STATE OF GUJARAT — Gujarat High Court (1999-11-03)
- SHABANABANU MOHMMED QAYYUMKHANPATHAN v. STATE OF GUJARAT — Gujarat High Court (1999-08-19)
- JITENDRA BHAILALBHAI GUJARATI v. GSRTC — Gujarat High Court (1999-08-17)
- MESSERS SANGHANI BRIGHT STEEL MANUFACTURERS v. UNION OF INDIA — Gujarat High Court (1999-08-17)
- STATE OF GUJARAT v. DILIPSINH B RATHOD — Gujarat High Court (1999-08-13)
- ELECTRICITY MAJDOOR SANGHARSH SAMITI v. GOVERNMENT OF INDIA — Gujarat High Court (1999-08-12)
- CJ DESAI v. STATE OF GUJARAT — Gujarat High Court (1999-08-10)
- FORGE AND FORGE LTD. v. UNION OF INDIA — Gujarat High Court (1999-08-09)
- HEMANT PLASTICS & CHEMICALS LTD v. UNION OF INDIA — Gujarat High Court (1999-08-06)
- MILLIONS AUTO BLINKS PVT LTD. v. UNION OF INDIA — Gujarat High Court (1999-08-06)