C.K.THAKKER, . A.M.KAPADIA

35 recorded High Court judgment(s) · 1998–1998

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	26
39-RULE DISCHARGED/DISMISSED @ FH	3
40-WITHDRAWN @ FH	2
46-ANY OTHER MODE @ FH	2
42-RULE DISCHARGED @ FH	1
26-DISMISSED @ ADM.STAGE	1

REGIONAL TRANSPORT OFFICE v. VH SHAH — Gujarat High Court (1998-12-02)
AJITSINH HARMANSINH ARORA v. COLLECTOR ANAND — Gujarat High Court (1998-10-15)
OCEAN AGRO (INDIA) LTD v. UNION OF INDIA — Gujarat High Court (1998-10-15)
MANGILAL MANMALJI SHAH v. SURAT MUNICIPAL CORPORATION — Gujarat High Court (1998-10-14)
FATESINH BALVANTSINH v. UNION OF INDIA — Gujarat High Court (1998-10-13)
NEW PARTH CO OPERATIVE HOUSINGSOCIETY LIMITED v. OIL & NATURAL GAS CORPORATION — Gujarat High Court (1998-10-12)
AGEW STEEL MANUFACTURING P. LTD v. MAHAGUJARAT LABOUR UNION — Gujarat High Court (1998-10-08)
BHARAT OIL DEPOT v. SECRETARY — Gujarat High Court (1998-10-07)
RAJNIKANT J AMRANIA v. STATE OF GUAJARAT — Gujarat High Court (1998-10-07)
PATEL KODARLAL BECHARDAS v. STATE OF GUJARAT — Gujarat High Court (1998-10-06)