LexC.K.THAKKER, . A.L.DAVE
129 recorded High Court judgment(s) · 1998–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 129 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 63 |
| 26-DISMISSED @ ADM.STAGE | 21 |
| 35-ANY OTHER MODE @ ADM.STAGE | 17 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 15 |
| 46-ANY OTHER MODE @ FH | 7 |
| 27-WITHDRAWN @ ADM.STAGE | 3 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 1 |
| 32-NO ORDER @ ADM STAGE | 1 |
Recent judgments
- COMMISSIONER OF INCOME-TAX v. SURAT DIST CO.OP MILK PRODUCERUNION LTD. — Gujarat High Court (1999-09-01)
- COMMISSIONER OF INCOME TAX v. BILESHWAR KHAND UDYOG KHEDUT SAHAKARI MANDLI LTD. — Gujarat High Court (1999-09-01)
- COMMISSIONER OF WEALTH TAX v. M K S SHIVRAJSINHJI OF GONDAL — Gujarat High Court (1999-09-01)
- UNION OF INDIA v. TULSHIBHAI KODABHAI — Gujarat High Court (1999-11-23)
- YUNUSBHAI HASANBHAI GHANCHI v. DISTRICT MAGISTRATE — Gujarat High Court (1999-09-15)
- SHAMIK P MEHTA v. CHAIRMAN — Gujarat High Court (1999-09-06)
- COMMISSIONER OF WEALTH-TAX v. RAVJIBHAI PANCHANBHAI PATEL — Gujarat High Court (1999-09-01)
- COMMISSIONER OF INCOME-TAX v. SARABHAI TECHNOLOGICAL DEVE. SYNDICATE PVT LTD — Gujarat High Court (1999-09-01)
- COMMISSIONER OF INCOME TAX v. RAPICUT CARBIDES LTD. — Gujarat High Court (1999-09-01)
- COMMISSIONER OF INCOME-TAX v. WINTEX MILLS LTD — Gujarat High Court (1999-09-01)