C.K.THAKKER

236 recorded High Court judgment(s) · 1994–2000

Courts

Gujarat High Court

236

38-RULE ABSOLUTE/ALLOWED @ FH	108
39-RULE DISCHARGED/DISMISSED @ FH	31
46-ANY OTHER MODE @ FH	28
42-RULE DISCHARGED @ FH	25
35-ANY OTHER MODE @ ADM.STAGE	22
26-DISMISSED @ ADM.STAGE	15
27-WITHDRAWN @ ADM.STAGE	2
44-PARTLY ALLOWED @ FH	1

BHANJIBHAI NARANBHAI BHADRESHDA v. GUJARAT ELECTRICITY BOARD — Gujarat High Court (2000-05-02)
MOHANLAL SAJANDAS v. HARESHKUMAR NARANDAS — Gujarat High Court (2000-05-02)
LAL BAHADUR SHASTRI VIDYALAYA v. DISTRICT EDUCATION OFFICER — Gujarat High Court (2000-05-01)
GUJARAT STEEL AND AGRICO INDUSTRIES v. GUJARAT ELECTRICITY BOARD — Gujarat High Court (2000-05-01)
BOMBAY MERCANTILE COOPERATIVE BANK LTD v. NAGINDAS A NAGAR — Gujarat High Court (2000-05-01)
GUJARAT SMALL INDUSTRIES CORPN.LTD. v. UNION OF INDIA — Gujarat High Court (2000-04-28)
NAVNITLAL P SHAH v. STATE OF GUJARAT — Gujarat High Court (2000-04-28)
MANMOHANDAS BABUBHAI PATEL v. AMBUBHAI GUMANBHAI VASAVA — Gujarat High Court (2000-04-28)
RAJWADI VIPULBHAI HARSADLAL v. . — Gujarat High Court (2000-04-28)
ISHWARBHAI CHATURBHAI v. STATE OF GUJARAT — Gujarat High Court (2000-04-28)