C.K.BUCH, . DN PATEL

30 recorded High Court judgment(s) · 2008–2008

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	16
38-RULE ABSOLUTE/ALLOWED @ FH	12
26-DISMISSED @ ADM.STAGE	2

JAMNAPRASAD GOVINDPRASAD PASI v. STATE OF GUJARAT — Gujarat High Court (2008-12-30)
RAVSAHEB @ RAVIRAJ VIKRAM PATIL v. STATE OF GUJARAT — Gujarat High Court (2008-12-29)
STATE OF GUJ v. RAJURAI BHILARAY JAYSWAL — Gujarat High Court (2008-12-22)
MANGILAL HIRARAM VISHNOI v. STATE OF GUJARAT — Gujarat High Court (2008-12-17)
LILABEN W/O VIRCHAND PATANI v. STATE OF GUJARAT — Gujarat High Court (2008-12-15)
DEVATSINGH @ DEVENDRASINGH AJITSINGH JADEJA v. STATE OF GUJARAT — Gujarat High Court (2008-12-11)
NATHABHAI SAVJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-12-11)
NABIMIYA RASULMIYA QURESHI v. STATE OF GUJARAT — Gujarat High Court (2008-12-08)
SHARFUDDIN KAMARUDIN v. STATE OF GUJARAT — Gujarat High Court (2008-12-03)
NAGRISING @ NAGRIBHAI GUJLABHAI RATHWA v. STATE OF GUJARAT — Gujarat High Court (2008-12-03)