C.K.BUCH

1,040 recorded High Court judgment(s) · 1998–2008

Courts

Gujarat High Court

1040

38-RULE ABSOLUTE/ALLOWED @ FH	781
39-RULE DISCHARGED/DISMISSED @ FH	124
26-DISMISSED @ ADM.STAGE	66
46-ANY OTHER MODE @ FH	35
35-ANY OTHER MODE @ ADM.STAGE	16
27-WITHDRAWN @ ADM.STAGE	7
40-WITHDRAWN @ FH	3
44-PARTLY ALLOWED @ FH	3

VADILAL UNZABHAI VAGHARI v. STATE OF GUJARAT — Gujarat High Court (2008-12-26)
STATE OF GUJARAT v. SHAKTI DEVRAM TANK — Gujarat High Court (2008-12-26)
SATYANARAYAN BISHANDAYAL v. STATE OF GUJARAT — Gujarat High Court (2008-12-26)
NARENDRA SHANTILAL ADHYARU v. STATE OF GUJ — Gujarat High Court (2008-12-24)
UDESINH AMARSINH RATHOD v. STATE OF GUJARAT — Gujarat High Court (2008-12-24)
PRAJAPATI SHANKERBHAI SHIVABHAI v. STATE OF GUJARAT — Gujarat High Court (2008-12-22)
STATE OF GUJARAT v. SHANTILAL MANGILAL SHAH — Gujarat High Court (2008-12-04)
SHASHIKALA AMBALAL PATEL v. VISHNUKUMAR TRIBHOVANDAS PATEL — Gujarat High Court (2008-12-01)
ARVINDKUMAR MANILAL v. STATE OF GUJARAT — Gujarat High Court (2008-12-01)
DAHYABHAI MAGANBHAI PATEL v. COLLECTOR — Gujarat High Court (2008-12-01)