C.K.ABDUL REHIM, T.V.ANILKUMAR

579 recorded High Court judgment(s) · 2008–2020

Courts

Disposal nature

Recent judgments

• KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX — Kerala High Court (2020-04-30)
• STATE OF SIKKIM, v. STATE OF KERALA, — Kerala High Court (2020-04-30)
• KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING0 CORPORATION LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX — Kerala High Court (2020-04-30)
• SUO MOTU v. SRI.SAJI K.ITTAN, — Kerala High Court (2020-04-30)
• DINESH @ DILEESH v. NOFH C.PARAKKEL — Kerala High Court (2020-03-09)
• NOFH C. PARAKKEL v. DINESH @ DILEESH — Kerala High Court (2020-03-09)
• NOFH C.PARAKKEL v. DINESH @ DILEESH — Kerala High Court (2020-03-09)
• DINESH @ DILEESH v. NOFH C. PARAKKEL — Kerala High Court (2020-03-09)
• THE COMMISSIONER OF CUSTOMS v. MANGALATH CASHEWS — Kerala High Court (2020-03-04)
• STATE OF KERALA v. M/S.MRF LIMITED — Kerala High Court (2020-03-04)