LexC.K.ABDUL REHIM, . T.R.RAVI
23 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 23 |
Disposal nature
| DISPOSED OF | 7 |
| ALLOWED | 5 |
| DISMISSED AS WITHDRAWN | 4 |
| CLOSED | 4 |
| DISMISSED | 3 |
Recent judgments
- FLEMINGO TRAVEL RETAIL LIMITED, v. KANNUR INTERNATIONAL AIRPORT LIMITED, — Kerala High Court (2020-04-28)
- GIJO POOTHANAPRA MATHEWS, v. UNION OF INDIA, — Kerala High Court (2020-03-23)
- JEWEL HOMES PRIVATE LIMITED, v. THE INTELLIGENCE OFFICER/STATE TAX OFFICER, — Kerala High Court (2020-03-18)
- M.P.CHOTHY, v. CHIEF SECRETARY, — Kerala High Court (2020-03-17)
- T.S.VALSA, v. SUNIL BARTHWAL, — Kerala High Court (2020-03-16)
- FIRDOUS GOLD PATTAMBI LLP v. GOVT. OF INDIA — Kerala High Court (2020-03-16)
- THE PATTAMBI SERVICE CO-OPERATIVE BANK LTD.NO.P 585 v. THE INCOME TAX OFFICER — Kerala High Court (2020-03-16)
- MGF MOTORS LIMITED v. THE COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE — Kerala High Court (2020-03-16)
- K.S.PAREED, v. STATE OF KERALA, — Kerala High Court (2020-03-16)
- MGF MOTORS LIMITED v. THE COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE — Kerala High Court (2020-03-16)