LexC.K.ABDUL REHIM, . SHIRCY V
468 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 468 |
Disposal nature
| PARTLY ALLOWED | 128 |
| DISMISSED | 117 |
| ALLOWED | 96 |
| DISPOSED OF | 74 |
| REMANDED | 28 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED AS WITHDRAWN | 6 |
| DISMISSED AS NOT PRESSED | 6 |
Recent judgments
- M/S.LOTS SHIPPING COMPANY LIMITED v. COCHIN PORT TRUST — Kerala High Court (2020-04-28)
- V.J.GEORGE v. V.J.ANTONY — Kerala High Court (2020-01-29)
- V.J.GEORGE v. V.J.ANTONY, — Kerala High Court (2020-01-29)
- STATE OF KERALA, v. REVATHY BAI, — Kerala High Court (2019-02-07)
- STATE OF KERALA, v. S.SARASWATHY, — Kerala High Court (2019-02-07)
- REJI JOSE v. PETER — Kerala High Court (2018-10-31)
- MALAYALAVEDI v. THE STATE OF KERALA — Kerala High Court (2018-10-29)
- S.K.RADHALEKSHMI v. STATE OF KERALA — Kerala High Court (2018-10-29)
- THE BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LTD. v. SUNITHA — Kerala High Court (2018-07-19)
- G. ARIF v. SHRIRAM TRANSPORT FINANCE COMPANY LTD. — Kerala High Court (2018-06-14)