LexC.K.ABDUL REHIM, . SHAJI P.CHALY
329 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 329 |
Disposal nature
| DISPOSED OF | 152 |
| DISMISSED | 89 |
| DISMISSED AS NOT PRESSED | 23 |
| DISMISSED AS WITHDRAWN | 21 |
| ALLOWED | 17 |
| DISMISSED AS INFRUCTUOUS | 9 |
| PARTLY ALLOWED | 8 |
| CLOSED | 5 |
Recent judgments
- SAINUDHEEN v. NUSAIBA BEEVI — Kerala High Court (2017-05-24)
- BASHEER v. STATE OF KERALA — Kerala High Court (2016-09-27)
- SHIVAS v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2016-04-08)
- HARILAL v. T.D.PREETHA — Kerala High Court (2016-04-08)
- BASIL JAMES v. ANNA MARY DANIEL — Kerala High Court (2016-04-08)
- GOPAKUMAR v. SUB INSPECTOR OF POLICE, KOTTAYAM WEST — Kerala High Court (2016-04-08)
- MEGHA MOHAN v. V.A. RAKESH — Kerala High Court (2016-04-07)
- RASMI AUGUSTIN v. DEEPU ABRAHAM — Kerala High Court (2016-04-07)
- MINI VIJAYAN v. STATE OF KERALA — Kerala High Court (2016-04-07)
- UMAIBA v. SUB INSPECTOR OF POLICE — Kerala High Court (2016-04-07)