C.K.ABDUL REHIM, S.SIRI JAGAN
69 recorded High Court judgment(s) · 2012–2013
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| Kerala High Court | 69 |
Disposal nature
| DISPOSED OF | 29 |
| DISMISSED | 16 |
| PARTLY ALLOWED | 9 |
| CLOSED | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| ALLOWED | 3 |
| REMANDED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- THE ORIENTAL INSURANCE CO. LTD. v. VISHNU.T.M. — Kerala High Court (2013-12-18)
- SHRI.P.A.JOSE v. COMMISSIONER OF WEALTH TAX — Kerala High Court (2013-04-11)
- PREMAN v. HASSAN — Kerala High Court (2013-01-04)
- THE AIRPORT DIRECTOR v. THACHANAM MUNDAN — Kerala High Court (2013-01-04)
- AITHAPPA.P v. KASARAGOD PRIMARY CO-OPERATIVE — Kerala High Court (2013-01-04)
- THE AIRPORT DIRECTOR v. PARINCHEERI KADIYUMMA — Kerala High Court (2013-01-04)
- REMYA v. P.V.PREMARAJAN — Kerala High Court (2013-01-04)
- K.P.SULAIMAN v. NANDAKUMAR & ORS — Kerala High Court (2013-01-04)
- VISHNU.T.M v. VARGHESE JOHN — Kerala High Court (2013-01-04)
- THRESSIAMMA JOHN v. SPECIAL TAHSILDAR — Kerala High Court (2013-01-04)
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