LexC.K.ABDUL REHIM, . R. NARAYANA PISHARADI
900 recorded High Court judgment(s) · 2011–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 900 |
Disposal nature
| DISMISSED | 240 |
| DISPOSED OF | 203 |
| ALLOWED | 166 |
| DISMISSED AS WITHDRAWN | 63 |
| DISMISSED AS NOT PRESSED | 61 |
| ALLOWED AND REMANDED | 51 |
| CLOSED | 45 |
| ALLOWED IN PART | 28 |
Recent judgments
- NIRMITHI KENDRA v. THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS) — Kerala High Court (2021-09-07)
- THE PRESIDENT v. STATE OF KERALA — Kerala High Court (2020-04-28)
- ALMAS INSTITUTE OF ALLIED HEALTH SCIENCES, v. THE STATE OF KERALA, — Kerala High Court (2020-04-28)
- MUHAMMED C. BASHEER v. C.P. MANIKANDAN, — Kerala High Court (2020-04-28)
- VADAKKENCHERY SERVICE CO OP BANK LTD., v. THE INCOME TAX OFFICER, — Kerala High Court (2020-01-08)
- KUTHANNUR SERVICE CO-OPERATIVE BANK LIMITED, v. THE INCOME TAX OFFICER, — Kerala High Court (2020-01-08)
- VADAKKENCHERY SERVICE CO-OPERATIVE BANK LIMITED v. THE INCOME TAX OFFICER — Kerala High Court (2020-01-08)
- PERINGOTTUKURUSSI SERVICE CO-OPERATIVE BANK LTD. NO.519 v. THE INCOME TAX OFFICER — Kerala High Court (2020-01-08)
- THE EZHUTHACHAN EDUCATIONAL SOCIETY, v. THE DISTRICT REGISTRAR (GENERAL), — Kerala High Court (2019-11-07)
- C.N.SAJEEVAN v. THE EZHUTHACHAN EDUCATIONAL SOCIETY — Kerala High Court (2019-11-07)