LexC.K.ABDUL REHIM, PIUS C.KURIAKOSE
2,885 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2885 |
Disposal nature
| DISPOSED OF | 961 |
| DISMISSED | 863 |
| ALLOWED | 513 |
| REMANDED | 159 |
| CLOSED | 154 |
| DISMISSED AS INFRUCTUOUS | 80 |
| PARTLY ALLOWED | 42 |
| DISMISSED AS WITHDRAWN | 37 |
Recent judgments
- CYBERTEC FINANCIAL SERVICE & OTHERS v. M/S.J.R.G. ASSOCIATES (P) LTD. — Kerala High Court (2013-03-06)
- A.V.ANIL KUMAR @ VIJAYAN v. THE STATE POLICE CHIEF — Kerala High Court (2013-03-06)
- VALLATTANJOOR SERVICE CO-OP.AND ANOTHER v. M.A.RAGHUNANDHANAN AND ANOTHER — Kerala High Court (2013-03-01)
- KOCHUTHRESSIA v. VELLATTANJOOR SERVICE CO-OP BANK — Kerala High Court (2013-03-01)
- LISA v. PADEESH — Kerala High Court (2013-02-01)
- SAJAD SAINULABDEEN v. STATE POLICE CHIEF — Kerala High Court (2013-02-01)
- RAFI v. SAJITHA — Kerala High Court (2013-02-01)
- JAYAKUMAR v. NALINA KUMARI — Kerala High Court (2013-02-01)
- POOJA MAHESH v. MAHESH RAJAGOPAL — Kerala High Court (2013-02-01)
- AKHILA v. VINOD — Kerala High Court (2013-02-01)