C.K.ABDUL REHIM, . MARY JOSEPH
252 recorded High Court judgment(s) · 2015–2020
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| Kerala High Court | 252 |
Disposal nature
| DISPOSED OF | 95 |
| DISMISSED | 66 |
| DISMISSED AS WITHDRAWN | 27 |
| ALLOWED | 26 |
| DISMISSED AS NOT PRESSED | 15 |
| CLOSED | 9 |
| PARTLY ALLOWED | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- STATE OF KERALA v. K.SOUDHAMINI KUNJAMMA — Kerala High Court (2020-04-28)
- K.S.E.BOARD v. THOMAS ALAPPATT — Kerala High Court (2020-04-28)
- KERALA STATE ELECTRICITY BOARD v. THOMAS ALAPPATT — Kerala High Court (2020-04-28)
- V.V.JAYA v. RAJKUMAR NAIR — Kerala High Court (2019-03-13)
- ANVARSHA v. IRFANA HABEEBA — Kerala High Court (2018-07-13)
- GIREESH A.M v. AKHILA — Kerala High Court (2018-07-13)
- RAGI RAVEENDRAN M v. SUBIN — Kerala High Court (2018-07-13)
- SHABNA v. MUHAMMED SALIM — Kerala High Court (2018-07-13)
- SARATH CHANDRAN v. RAMAKRISHNAN — Kerala High Court (2018-07-03)
- SUBINA v. MUHAMMED — Kerala High Court (2018-07-03)
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