C.K.ABDUL REHIM, KURIAN JOSEPH

22 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• M.RAJENDRA KUMAR v. S.BALACHNDRAN — Kerala High Court (2009-06-17)
• SABU KUMAR v. STATE OF KERALA — Kerala High Court (2009-01-16)
• NARAYANAN v. VASUDEVAN ELAYATH — Kerala High Court (2009-01-09)
• M/S.WEISMAN HOMES LTD. v. K. SATHEE DEVI — Kerala High Court (2009-01-09)
• K.C.JOSHUA v. STATE OF KERALA — Kerala High Court (2009-01-09)
• SREERAMAN NAMBIAR v. SAROJINI NANGYAR — Kerala High Court (2009-01-09)
• P.S.SREEKUMAR v. STATE OF KERALA — Kerala High Court (2009-01-09)
• EDAPPALLY RAMAKRISHNAN v. M.P.MEENAKSHI — Kerala High Court (2009-01-08)
• STATE OF KERALA AND OTHERS v. ARIKKAT VIJAYAN MENON AND ANOTHER — Kerala High Court (2009-01-08)
• SAARA v. SATHIDEVI CHANDRALINI — Kerala High Court (2009-01-08)