C.K.ABDUL REHIM, K.T.SANKARAN

22 recorded High Court judgment(s) · 2010–2015

Courts

Disposal nature

Recent judgments

• PRAKASH KAMAPALAN v. C.RADHAMONY — Kerala High Court (2015-01-29)
• NATIONAL INSURANCE COMPANY LIMITED v. ZAIBUNNISA — Kerala High Court (2013-08-13)
• STATE OF KERALA v. VALUVIL DEVI — Kerala High Court (2013-08-13)
• KERALA WATER AUTHORITY v. K. PADMANABHAN — Kerala High Court (2013-08-13)
• THE MOUNT TABORE CENTRAL SCHOOL v. STATE OF KERALA — Kerala High Court (2013-08-13)
• P.S.MOHAMMED IQBAL v. SPEICAL TAHSILDAR LA — Kerala High Court (2013-08-13)
• GENERAL MANAGER, TELECOM, BSNL KANNUR v. K.V.THANKAM AMMA — Kerala High Court (2013-08-13)
• AHAMMED KABEER v. SUB INSPECTOR OF POLICE — Kerala High Court (2012-05-24)
• SREELATHA v. VALSALA — Kerala High Court (2012-05-24)
• FAHARUDEEN v. HASEENA — Kerala High Court (2012-05-24)