C.K.ABDUL REHIM, . K.RAMAKRISHNAN
416 recorded High Court judgment(s) · 2015–2016
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| Kerala High Court | 416 |
Disposal nature
| DISPOSED OF | 202 |
| DISMISSED | 87 |
| DISMISSED AS WITHDRAWN | 42 |
| DISMISSED AS NOT PRESSED | 27 |
| ALLOWED | 20 |
| DISMISSED AS INFRUCTUOUS | 19 |
| CLOSED | 15 |
| PARTLY ALLOWED | 2 |
Recent judgments
- SHAKKEELA BEEGUM v. P.M.KABEER — Kerala High Court (2016-08-04)
- K.K.RENJITH v. ANU MARIA PAUL — Kerala High Court (2016-08-04)
- RAJAPPAN v. SUPERINTENDENT OF POLICE — Kerala High Court (2016-01-15)
- NIYAS v. SHAHITHA — Kerala High Court (2015-11-03)
- DEEPTI RAJAN v. RAJ SEKHAR.R — Kerala High Court (2015-10-08)
- SNEHA JOSE v. JIJU LUKOSE — Kerala High Court (2015-10-08)
- P.K.V.JAYAKRISHNAN v. PRAVEENA — Kerala High Court (2015-08-21)
- RAMANADHAN v. DISTRICT POLICE CHIEF — Kerala High Court (2015-08-21)
- UNNIKRISHNAN C. v. SREELA — Kerala High Court (2015-08-21)
- MARY MATHEW v. THE STATE OF KERALA — Kerala High Court (2015-08-21)
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